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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Haryana - Subsection

Section 13(1) in Haryana Municipal Services (Integration, Recruitment and Conditions of Service) Rules, 1982

(1)A member of the State Level or District Level Service shall be liable to serve at any place in the State of Haryana or the district as the case may be.