Section 2(k) in Punjab Panchayat Samitis and Zila Parishads Employees Pension and Provident Fund Rules, 2000
(k)"qualifying service" means., the service of an employee of a Panchayat Samiti or Zila Parishad, as the case may be, for which he has made contribution towards the Contributory Provident Fund before and after the commencement of these rules; and
