Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(5) in West Bengal Estates Acquisition Act, 1953

(5)The State Government shall not be liable if it fails to recover the whole or any portion of [the sums referred to in sub-section (1)].[Substituted by Section 6(4), ibid (with retrospective effect) for the words such arrears aforementioned.]