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State of Odisha - Section

Section 157 in Rules of Procedure and Conduct of Business in the Orissa Legislative Assembly

157. Committee on Subordinate Legislation and its function.

- Subject to the provisions of these rules, a Committee on Subordinate Legislation may be constituted to scrutinise and report to the Assembly whether the powers delegated by Assembly have been properly exercised within the frame-work of the statute delegating such powers.