Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Rajasthan - Subsection Section 11(4) in The Rajasthan Poisons Rules, 1972 (4)All letters on written order referred to in head (f) of the register shall be preserved in original by the licence-holder for a period of not less than two y ears from the date of the sale.
