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[Cites 0, Cited by 0] [Section 119] [Entire Act]

State of West Bengal - Subsection

Section 119(2) in The West Bengal Separation of Judicial And Executive Functions Act, 1970

(2)in sub-section (4), after the word, figure and brackets "sub-section (2)", the words, figure and brackets "or sub-section (3)" shall be inserted.