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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 51(7) in The Police Enhanced Penalties Ordinance, 2005

(7)Where the realization of any amount remains stayed by the order of any court or any authority and such order is subsequently vacated, interest shall be payable also for any period during which such order remained in operation.