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State of Madhya Pradesh - Section

Section 57 in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

57. Constitution of Committees.

- Where any authority of the Vishwavidyalaya is given power by this Act, or the Statutes to appoint committees, such committees shall, save as otherwise provided, consist of members of the authority concerned and of such other persons, if any, as the authority in each case may think fit.