Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 66] [Entire Act] State of Manipur - Subsection Section 66(8) in The Manipur Panchayati Raj Act, 1994 (8)The Standing Committees shall perform in respect of matters assigned to them such additional duties as may be prescribed.
