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State of Goa - Section

Section 35 in Goa Prisons Rules, 2006

35. Duties of Assistant Jailors.

(1)In addition to the duties entrusted to him by the Superintendent and Assistant Superintendent, the Assistant Jailor shall attend to all complaints and requests of all prisoners put in his charge and shall see that the daily routine is carried out satisfactorily by such prisoners. He shall personally supervise the work of distribution of cooked food and extra diets recommended by the Medical Officer to prisoners in his charge
(2)Duties of Assistant Jailor to be performed by other officials etc., - In the absence of the Assistant Jailor or where there is no Assistant Jailor, his functions shall be performed by any other responsible official nominated for the purpose by the Assistant Superintendent or Superintendent with the previous consent of the Inspector General in writing.