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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Maharashtra - Subsection

Section 5(46) in Maharashtra Public Universities Act, 2016

(46)to establish, maintain and manage, whenever necessary,-
(a)Knowledge Resource Centre;
(b)university extension boards;
(c)information bureaus;
(d)employment guidance bureaus;
(e)Autonomous Evaluation Boards; and
(f)such other activities as may be necessary and possible to fulfill the objects of the university;