Section 36 in Arni University (Establishment and Regulation) Act, 2009
36. [ Accreditation of the University. [Section 36 Substituted vide Act No. 17 of 2012.]
- The University shall obtain accreditation from the National Council of Assessment and Accreditation (NAAC), Bangalore, as per the guidelines issued by the National Assessment and Accreditation Council from time to time and inform the Government and such other regulating bodies which are connected with the courses taken up by the University about the grade provided by NAAC to the University and the University shall get renewed such accreditation after such period as may be prescribed.]
