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Rajasthan High Court - Jodhpur

Shree Grg Oil Mill vs State Of Rajasthan on 24 May, 2023

Author: Pushpendra Singh Bhati

Bench: Pushpendra Singh Bhati

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
                S.B. Civil Writ Petition No. 7431/2023

1.     Shree Grg Oil Mill, Through Its Partner Lokesh Goyal S/o
       Shri Satish Chender Goyal, Aged About 31 Years, C-371
       To 374, Agro Food Park, Riico, District Sri Ganganagar,
       Rajasthan.
2.     Aggarwal Edibles Oil Mill, Through Its Partner Manju Goyal
       W/o Shri Ojasvi Goyal, Aged About 34 Years, Chak 12,
       Lnp Killa No. 6 And 7, Sq. No. 35, Near Village
       Sihagawali, Hanumangarh Road, District Sri Ganganagar,
       Rajasthan.
3.     Aggarwal Industries, Through Its Proprietor Varun Goyal
       S/o Shri Satish Kumar Goyal, Aged About 39 Years, E-
       179,     Udyog    Vihar,      Riico,      District       Sri     Ganganagar,
       Rajasthan.
4.     Msr Parivar Private Limited, Through Its Director Ankit
       Mahipal S/o Shri Sanjay Mahipal, Aged About 31 Years,
       Chak 3 Hh, Lnp Killano. 1, 2 And 6, Sq. No. 34 And 35,
       Suratgarh Road, District Sri Ganganagar, Rajasthan.
5.     Jaidev Malleables Private Limited, Through Its Director
       Sunil Jindal S/o Shri Jai Dev Jindal, Aged About 44 Years,
       F-302,     303,     Phase-Ii,        Udyog         Vihar,        District     Sri
       Ganganagar, Rajasthan.
6.     Shree Mahaveer Edible Oils, Through Its Partner Suresh
       Kumar S/o Shri Bharat Lal, Aged About 68 Years, G-31-
       32, Udyog Vihar, District Sri Ganganagar, Rajasthan.
7.     S.m. Industries, Through Its Partner Jagdish Rajotia S/o
       Shri Daulat Ram Rajotia, Aged About 67 Years, G-310-
       311, Agro Food Park, Riico,
8.     Prem Agro Service, Through Its Proprietor Usha Devi
       Aggarwal W/o Shri Prem Sunder Aggarwal, Aged About
       54 Years, F-382, Riico, Phase-Ii, Udyog Vihar, District Sri
       Ganganagar, Rajasthan.
9.     Vandana      Processing        House,       Through            Its     Proprietor
       Pushapraj Kothari S/o Shri Mool Chand, Aged About 67
       Years, Khasra No. 124/109, Nakoda Road, Jasol, Balotra,
       District Barmer, Rajasthan.
10.    M/s.     Abhinandan         Processor,         Through           Its     Partner
       Abhinandan Kothari S/o Shri Pushapraj Kothari, Aged


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      About 43 Years, Nakoda Road, Jasol, Balotra, District
      Barmer, Rajasthan.
11.   Vandana Processors, Through Its Proprietor Pushapraj
      Kothari S/o Shri Mool Chand, Aged About 67 Years,
      Nakoda Road, Jasol, Balotra, District Barmer, Rajasthan.
12.   Evershine Marbles And Exporters Private Limited, Through
      Its Director Mukesh Chandra Agarwal S/o Shri Gouri
      Shankar Agarwal, Aged About 67 Years, F-22, F-23, F-25
      And Khasra No. 326/1 And 326/4, Vth Phase, Riico
      Industrial Area, Makrana Road, Madanganj, Kishangarh,
      District Ajmer, Rajasthan.
13.   Shree Khatushyam Autocast Private Limited, Through Its
      Director Sunil Jindal S/o Shri Jai Dev Jindal, Aged About
      44 Years, D-190-193, Riico Industrial Area, Reengus,
      District Sikar, Rajasthan.
14.   Krisha Multifab, Through Its Proprietor Pradeep Bhutra
      S/o Shri Rameshwar Lal Bhutra, Aged About 35 Years,
      Khasra No. 1050/14, Riico Industrial Area, Balotra,
      District Barmer, Rajasthan.
15.   B. D. Textile Mills Private Limited, Through Its Director
      Rajesh Ganpatraj Chopra S/o Shri Ganpatraj Chopra,
      Aged About 45 Years, E-37, Ist Phase, Riico Industrial
      Area, Balotra,district Barmer, Rajasthan.
16.   B. D. Textile Mills Private Limited, Through Its Director
      Rajesh Ganpatraj Chopra S/o Shri Ganpatraj Chopra,
      Aged About 45 Years, E-219, Iind Phase, Riico Industrial
      Area, Balotra, District Barmer, Rajasthan.
17.   Pankaj Kumar Ganpatraj, Through Its Proprietor Pankaj
      Ganpatraj Chopra S/o Shri Ganpatraj Chopra, Aged About
      42 Years, Khasra No. 27, Riico Industrial Area, Balotra,
      District Barmer, Rajasthan.
18.   Mahendra Natural Stones, Through Its Proprietor Deepak
      Maheshwary S/o Shri Ishwar Lal, Aged About 53 Years,
      Khasra No. 304, Kali Beri, Baidnath Road, Soorsagar,
      District Jodhpur, Rajasthan.
19.   Jaishree Industries, Through Its Partner Narpat Singh
      Rathore S/o Shri Jai Singh, Aged About 47 Years, H-42,
      Riico Industrial Area, Kesarpura, Sheoganj, District Sirohi,
      Rajasthan.


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20.   Shree Shakti Industries, Through Its Partner Narpat Singh
      Rathore S/oshri Jai Singh, Aged About 47 Years, G-24,
      Riico Industrial Area, Kesarpura, Sheoganj, District Sirohi,
      Rajasthan.
21.   M/s. Vinayak Corporation, Through Its Karta Khima Ram
      S/o Shri Dhula Ram, Aged About 56 Years, H-47,
      Jakhamata      Industrial       Area,      Sumerpur,           District   Pali,
      Rajasthan.
22.   Uma Trading Company, Through Its Proprietor Khima Ram
      S/o Shri Dhula Ram, Aged About 56 Years, H-46,
      Jakhamata      Industrial       Area,      Sumerpur,           District   Pali,
      Rajasthan.
23.   Nagma Marbles, Through Its Partner Bharat Kumar
      Solanki S/o Shri Bansi Lal Solanki, Aged About 41 Years,
      Morchana, District Rajsamand, Rajasthan.
24.   Neminath Marmo Private Limited, Through Its Director
      Sudershan Jain S/o Shri Mahendra Kumar, Aged About 37
      Years, Morchana, District Rajsamand, Rajasthan.
25.   Digamber Stone Private Limited, Through Its Director
      Shanti Lal Jain S/o Shri Nihal Chand Jain, Aged About 63
      Years, A-197, Dahod Road, Industrial Area, District
      Banswara, Rajasthan.
26.   Shree Granite Point, Through Its Proprietor Bhupendra
      Madrecha S/o Shri Gyan Mal Madrecha, Aged About 41
      Years, Bhagwanda Khurd, Morchana, District Rajsamand,
      Rajasthan.
27.   S.v.k. Granite, Through Its Proprietor Pappu Lal Teli S/o
      Shri Keshu Lal Teli, Aged About 40 Years, Dev Talai,
      Kelwa, District Rajsamand, Rajasthan.
28.   Agarwal Techstone, Through Its Partner Akshyat Garg S/o
      Shri Ram Gopal Agarwal, Aged About 32 Years, E-12,
      Riico   Industrial      Area,      Shri      Nagar,       District    Ajmer,
      Rajasthan.
29.   Krishna Industries, Through Its Partner Honey Sharma
      S/o Shri Pawan Kumar Sharma, Aged About 40 Years,
      Chak    24    Bb,     Padampur,           District       Sri    Ganganagar,
      Rajasthan.
30.   Krishna Edible Oil Mills, Through Its Partner Honey
      Sharma S/o Shri Pawan Kumar Sharma, Aged About 40


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         Years, F-225-226, Udyog Vihar, Riico Industrial Area,
         District Sri Ganganagar, Rajasthan.
31.      Shree Bhuwal Process, Through Its Partner Narendra
         Kumar Chhajer, Aged About 45 Years, E-240, Iind Phase,
         Industrial Area, Balotra, District Barmer, Rajasthan.
                                                                     ----Petitioners
                                      Versus
1.       State Of Rajasthan, Through The Secretary, Energy
         Department,      Government             Of    Rajasthan,      Secretariat,
         Jaipur, Rajasthan.
2.       Rajasthan     Urja     Vikas      Nigam        Limited,     Through      Its
         Chairman, Vidhyut Bhawan, Janpath Jyoti Nagar, Jaipur,
         Rajasthan.
3.       The Jodhpur Vidyut Vitaran Nigam Limited, Through Its
         Chairman And Managing Director, New Power House,
         Industrial Area, Jodhpur (Raj.) 342005.
4.       The Ajmer Vidyut Vitaran Nigam Limited, Through Its
         Chairman     And       Managing         Director,        Vidyut     Bhawan,
         Makarwali Road, Panchsheel Nagar, Ajmer, Rajasthan-
         305004.
5.       Rajasthan     Renewable           Energy         Corporation        Limited,
         Through Its Chairman, E-166, Yudhishthir Marg, C-
         Scheme, Jaipur, Rajasthan.
6.       Finance Department, Government Of Rajasthan Through
         Its   Secretary,       1St    Floor,      Main      Building,     Gate    2,
         Government Secretariat, Jaipur, Rajasthan.
                                                                  ----Respondents


For Petitioner(s)           :    Mr. Keshav Bhati



       HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI

Order 24/05/2023

1. Mr. Keshav Bhati, learned counsel for the petitioners submits that in the identical matters being S.B.Civil Writ Petition (Downloaded on 25/05/2023 at 09:21:38 PM) (5 of 5) [CW-7431/2023] No.4799/2023, interim order has been passed by this Court while issuing the notices.

2. Issue notice. Issue notice of stay application also.

3. Meanwhile, the respondents shall stand restrained from taking coercive action for recovery of the electricity duty charged on the electricity generated by the solar panels installed at the petitioners' premises in furtherance of the order dated 30.06.2021.

4. Connect with S.B.Civil Writ Petition No.5626/2023.

(DR. PUSHPENDRA SINGH BHATI),J 307-Zeeshan (Downloaded on 25/05/2023 at 09:21:38 PM) Powered by TCPDF (www.tcpdf.org)