Rajasthan High Court - Jodhpur
Shree Grg Oil Mill vs State Of Rajasthan on 24 May, 2023
Author: Pushpendra Singh Bhati
Bench: Pushpendra Singh Bhati
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 7431/2023
1. Shree Grg Oil Mill, Through Its Partner Lokesh Goyal S/o
Shri Satish Chender Goyal, Aged About 31 Years, C-371
To 374, Agro Food Park, Riico, District Sri Ganganagar,
Rajasthan.
2. Aggarwal Edibles Oil Mill, Through Its Partner Manju Goyal
W/o Shri Ojasvi Goyal, Aged About 34 Years, Chak 12,
Lnp Killa No. 6 And 7, Sq. No. 35, Near Village
Sihagawali, Hanumangarh Road, District Sri Ganganagar,
Rajasthan.
3. Aggarwal Industries, Through Its Proprietor Varun Goyal
S/o Shri Satish Kumar Goyal, Aged About 39 Years, E-
179, Udyog Vihar, Riico, District Sri Ganganagar,
Rajasthan.
4. Msr Parivar Private Limited, Through Its Director Ankit
Mahipal S/o Shri Sanjay Mahipal, Aged About 31 Years,
Chak 3 Hh, Lnp Killano. 1, 2 And 6, Sq. No. 34 And 35,
Suratgarh Road, District Sri Ganganagar, Rajasthan.
5. Jaidev Malleables Private Limited, Through Its Director
Sunil Jindal S/o Shri Jai Dev Jindal, Aged About 44 Years,
F-302, 303, Phase-Ii, Udyog Vihar, District Sri
Ganganagar, Rajasthan.
6. Shree Mahaveer Edible Oils, Through Its Partner Suresh
Kumar S/o Shri Bharat Lal, Aged About 68 Years, G-31-
32, Udyog Vihar, District Sri Ganganagar, Rajasthan.
7. S.m. Industries, Through Its Partner Jagdish Rajotia S/o
Shri Daulat Ram Rajotia, Aged About 67 Years, G-310-
311, Agro Food Park, Riico,
8. Prem Agro Service, Through Its Proprietor Usha Devi
Aggarwal W/o Shri Prem Sunder Aggarwal, Aged About
54 Years, F-382, Riico, Phase-Ii, Udyog Vihar, District Sri
Ganganagar, Rajasthan.
9. Vandana Processing House, Through Its Proprietor
Pushapraj Kothari S/o Shri Mool Chand, Aged About 67
Years, Khasra No. 124/109, Nakoda Road, Jasol, Balotra,
District Barmer, Rajasthan.
10. M/s. Abhinandan Processor, Through Its Partner
Abhinandan Kothari S/o Shri Pushapraj Kothari, Aged
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About 43 Years, Nakoda Road, Jasol, Balotra, District
Barmer, Rajasthan.
11. Vandana Processors, Through Its Proprietor Pushapraj
Kothari S/o Shri Mool Chand, Aged About 67 Years,
Nakoda Road, Jasol, Balotra, District Barmer, Rajasthan.
12. Evershine Marbles And Exporters Private Limited, Through
Its Director Mukesh Chandra Agarwal S/o Shri Gouri
Shankar Agarwal, Aged About 67 Years, F-22, F-23, F-25
And Khasra No. 326/1 And 326/4, Vth Phase, Riico
Industrial Area, Makrana Road, Madanganj, Kishangarh,
District Ajmer, Rajasthan.
13. Shree Khatushyam Autocast Private Limited, Through Its
Director Sunil Jindal S/o Shri Jai Dev Jindal, Aged About
44 Years, D-190-193, Riico Industrial Area, Reengus,
District Sikar, Rajasthan.
14. Krisha Multifab, Through Its Proprietor Pradeep Bhutra
S/o Shri Rameshwar Lal Bhutra, Aged About 35 Years,
Khasra No. 1050/14, Riico Industrial Area, Balotra,
District Barmer, Rajasthan.
15. B. D. Textile Mills Private Limited, Through Its Director
Rajesh Ganpatraj Chopra S/o Shri Ganpatraj Chopra,
Aged About 45 Years, E-37, Ist Phase, Riico Industrial
Area, Balotra,district Barmer, Rajasthan.
16. B. D. Textile Mills Private Limited, Through Its Director
Rajesh Ganpatraj Chopra S/o Shri Ganpatraj Chopra,
Aged About 45 Years, E-219, Iind Phase, Riico Industrial
Area, Balotra, District Barmer, Rajasthan.
17. Pankaj Kumar Ganpatraj, Through Its Proprietor Pankaj
Ganpatraj Chopra S/o Shri Ganpatraj Chopra, Aged About
42 Years, Khasra No. 27, Riico Industrial Area, Balotra,
District Barmer, Rajasthan.
18. Mahendra Natural Stones, Through Its Proprietor Deepak
Maheshwary S/o Shri Ishwar Lal, Aged About 53 Years,
Khasra No. 304, Kali Beri, Baidnath Road, Soorsagar,
District Jodhpur, Rajasthan.
19. Jaishree Industries, Through Its Partner Narpat Singh
Rathore S/o Shri Jai Singh, Aged About 47 Years, H-42,
Riico Industrial Area, Kesarpura, Sheoganj, District Sirohi,
Rajasthan.
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20. Shree Shakti Industries, Through Its Partner Narpat Singh
Rathore S/oshri Jai Singh, Aged About 47 Years, G-24,
Riico Industrial Area, Kesarpura, Sheoganj, District Sirohi,
Rajasthan.
21. M/s. Vinayak Corporation, Through Its Karta Khima Ram
S/o Shri Dhula Ram, Aged About 56 Years, H-47,
Jakhamata Industrial Area, Sumerpur, District Pali,
Rajasthan.
22. Uma Trading Company, Through Its Proprietor Khima Ram
S/o Shri Dhula Ram, Aged About 56 Years, H-46,
Jakhamata Industrial Area, Sumerpur, District Pali,
Rajasthan.
23. Nagma Marbles, Through Its Partner Bharat Kumar
Solanki S/o Shri Bansi Lal Solanki, Aged About 41 Years,
Morchana, District Rajsamand, Rajasthan.
24. Neminath Marmo Private Limited, Through Its Director
Sudershan Jain S/o Shri Mahendra Kumar, Aged About 37
Years, Morchana, District Rajsamand, Rajasthan.
25. Digamber Stone Private Limited, Through Its Director
Shanti Lal Jain S/o Shri Nihal Chand Jain, Aged About 63
Years, A-197, Dahod Road, Industrial Area, District
Banswara, Rajasthan.
26. Shree Granite Point, Through Its Proprietor Bhupendra
Madrecha S/o Shri Gyan Mal Madrecha, Aged About 41
Years, Bhagwanda Khurd, Morchana, District Rajsamand,
Rajasthan.
27. S.v.k. Granite, Through Its Proprietor Pappu Lal Teli S/o
Shri Keshu Lal Teli, Aged About 40 Years, Dev Talai,
Kelwa, District Rajsamand, Rajasthan.
28. Agarwal Techstone, Through Its Partner Akshyat Garg S/o
Shri Ram Gopal Agarwal, Aged About 32 Years, E-12,
Riico Industrial Area, Shri Nagar, District Ajmer,
Rajasthan.
29. Krishna Industries, Through Its Partner Honey Sharma
S/o Shri Pawan Kumar Sharma, Aged About 40 Years,
Chak 24 Bb, Padampur, District Sri Ganganagar,
Rajasthan.
30. Krishna Edible Oil Mills, Through Its Partner Honey
Sharma S/o Shri Pawan Kumar Sharma, Aged About 40
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Years, F-225-226, Udyog Vihar, Riico Industrial Area,
District Sri Ganganagar, Rajasthan.
31. Shree Bhuwal Process, Through Its Partner Narendra
Kumar Chhajer, Aged About 45 Years, E-240, Iind Phase,
Industrial Area, Balotra, District Barmer, Rajasthan.
----Petitioners
Versus
1. State Of Rajasthan, Through The Secretary, Energy
Department, Government Of Rajasthan, Secretariat,
Jaipur, Rajasthan.
2. Rajasthan Urja Vikas Nigam Limited, Through Its
Chairman, Vidhyut Bhawan, Janpath Jyoti Nagar, Jaipur,
Rajasthan.
3. The Jodhpur Vidyut Vitaran Nigam Limited, Through Its
Chairman And Managing Director, New Power House,
Industrial Area, Jodhpur (Raj.) 342005.
4. The Ajmer Vidyut Vitaran Nigam Limited, Through Its
Chairman And Managing Director, Vidyut Bhawan,
Makarwali Road, Panchsheel Nagar, Ajmer, Rajasthan-
305004.
5. Rajasthan Renewable Energy Corporation Limited,
Through Its Chairman, E-166, Yudhishthir Marg, C-
Scheme, Jaipur, Rajasthan.
6. Finance Department, Government Of Rajasthan Through
Its Secretary, 1St Floor, Main Building, Gate 2,
Government Secretariat, Jaipur, Rajasthan.
----Respondents
For Petitioner(s) : Mr. Keshav Bhati
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
Order 24/05/2023
1. Mr. Keshav Bhati, learned counsel for the petitioners submits that in the identical matters being S.B.Civil Writ Petition (Downloaded on 25/05/2023 at 09:21:38 PM) (5 of 5) [CW-7431/2023] No.4799/2023, interim order has been passed by this Court while issuing the notices.
2. Issue notice. Issue notice of stay application also.
3. Meanwhile, the respondents shall stand restrained from taking coercive action for recovery of the electricity duty charged on the electricity generated by the solar panels installed at the petitioners' premises in furtherance of the order dated 30.06.2021.
4. Connect with S.B.Civil Writ Petition No.5626/2023.
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