Supreme Court - Daily Orders
U.O.I vs Contemporary Packaging Tech. Pvt Ltd. on 30 October, 2014
ITEM NO.46 REGISTRAR COURT. 1 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR PANKAJ BHANDARI
Civil Appeal No(s). 6809/2013
U.O.I & ORS Appellant(s)
VERSUS
CONTEMPORARY PACKAGING TECH. PVT LTD. Respondent(s)
(with interim relief and office report)
Date : 30/10/2014 This appeal was called on for hearing today.
For Appellant(s)
Mr. R.V. Kameshwaran, Adv.
Mr. B. Krishna Prasad,Adv.
For Respondent(s)
Mr. M. P. Devanath,Adv.
UPON hearing the counsel the Court made the following
O R D E R
The matter falls under the complete category.
Registry to process for listing before the Hon'ble Court, as per rules.
(PANKAJ BHANDARI) Registrar Signature Not Verified Digitally signed by Rupam Dhamija Date: 2014.11.01 11:55:23 IST Reason: