Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 9 in The Oilfields (Regulation and Development) Amendment Act, 2025 9. Amendment of section 10. In section 10 of the principal Act, after the words, figure and letter “of section 6A”, the words and figure “or section 8” shall be inserted.
