Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Rajasthan - Subsection

Section 60(b) in Rajasthan Power Sector Reforms Act, 1999

(b)save as otherwise provided in clause (a), the provisions of the Central Act dealing with Commission shall have no application in the State: and