Supreme Court - Daily Orders
H.M.Shivanna(D) By Lrs. And Anr. vs The State Of Karnataka And Ors. on 8 August, 2017
Bench: Kurian Joseph, R. Banumathi
ITEM NO.5 COURT NO.6 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).
10205-10206/2013
(Arising out of impugned final judgment and order dated 29-03-2011
in WA No. 3554/2010 and impugned order dated 25-06-2012 in RP No.
354/2012 in WA No. 3554/2010 passed by the High Court Of Karnataka
At Bangalore)
H.M.SHIVANNA(D) BY LRS. AND ANR. Petitioner(s)
VERSUS
STATE OF KARNATAKA AND ORS. Respondent(s)
Date : 08-08-2017 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MRS. JUSTICE R. BANUMATHI
For Petitioner(s) Mr. Balaji Srinivasan, AOR
For Respondent(s) Mr. R. Basant, Sr. Adv.
Mr. S. K. Kulkarni, Adv.
Mr. M. Gireesh Kumar, Adv.
Mr. Ankur S. Kulkarni, AOR
Mrs. Vaijayanthi Girish, AOR
Mr. V. N. Raghupathy, AOR
UPON hearing the counsel the Court made the following
O R D E R
Application for substitution of LRs of Petitioner No. 1 is allowed.
Leave granted.
Hearing expedited. Appeals to be heard in one year.
Interim order dated 18.10.2013 shall continue.
Signature Not Verified Digitally signed by JAYANT KUMAR ARORA Date: 2017.08.12 10:59:19 IST(JAYANT KUMAR ARORA) Reason:
(RENU DIWAN) COURT MASTER ASSISTANT REGISTRAR