Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 163] [Entire Act] State of Karnataka - Subsection Section 163(5) in The Karnataka Police Act, 1963. (5)All rules made under this Act shall, subject to any modification made under sub¬section (4), have effect as if enacted in this Act.
