Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 84(2)] [Section 84] [Entire Act]

State of Manipur - Subsection

Section 84(2)(n) in The Manipur Highways Act, 1979

(n)the construction and fittings, of, and the equipment to be carried by, public vehicle, whether generally or in specified areas or on specified routes;