Supreme Court - Daily Orders
All Arunachal Pradesh Students ... vs The Election Commission Of India on 12 January, 2018
Bench: J. Chelameswar, Sanjay Kishan Kaul
1
ITEM NO.11 COURT NO.2 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
21861/2015
(Arising out of impugned final judgment and order dated 19-03-2013
in PIL No. 52/2010 passed by the Gauhati High Court)
ALL ARUNACHAL PRADESH STUDENTS UNION(AAPSU) Petitioner(s)
VERSUS
THE ELECTION COMMISSION OF INDIA & ORS. Respondent(s)
(FOR CONDONATION OF DELAY IN FILING ON IA 1/2015)
WITH
S.L.P.(C)...CC No. 17762/2016 (XIV)
(FOR CONDONATION OF DELAY IN FILING ON IA 1/2016)
Date : 12-01-2018 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For Petitioner(s) Mr. Anil Shrivastav, AOR
Mr. Arunabh Choudhury,Adv.
Mr. Anupam Lal Das, AOR
Mr. Nabam Jollaw,Adv.
Mr. Marto Kato,Adv.
Mr. Vaibhav Tomar,Adv.
Mr. Karma Dorjee,Adv.
For Respondent(s) Mr. Tushar Mehta,ASG
Ms. Madhvi Diwan,Adv.
Ms. Sadhana Sandhu,Adv.
Mr. B. Krishna Prasad, AOR
Mr. Mohit D. Ram, AOR
Signature Not Verified
Digitally signed by DEEPAK
MANSUKHANI
Date: 2018.01.12 17:15:06 IST
Reason: SIGNER CARD OF
MR. DEEPAK MANSUKHANI
Mr. Rahul Pratap, AOR
IS BEING USED BY MR. O.P.
SHARMA
Mr. Nitish Kumar Singh,Adv.
Ms. Neha,Adv.
Mr. Sanjay Kumar Visen, AOR
2
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the respondent-Union of India prays and is granted four weeks' time to file counter affidavit. Rejoinder affidavit, if any, may be filed within two weeks thereafter. List the matters after six weeks.
(OM PARKASH SHARMA) (RAJINDER KAUR) AR CUM PS BRANCH OFFICER