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State of Assam - Section

Section 7 in The Assam Children Rules, 1976

7. Resignation of certificate or recognition by managers.

- The manager of an institution may on giving six months notice in writing to the State Government through the Chief Inspector of their intention so to do, resign the certificate or recognition of the institution and accordingly at the expiration of six months from the date of notice, unless before that time the notice is withdrawn, the recognition of the certificate or recognition shall take effect and the institution shall cease to be certified or recognised under the Act.