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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Maharashtra - Subsection

Section 12(1) in Poona University Act, 1974

(1)There shall be a Dean of each Faculty who shall be elected by the Faculty from amongst its members, other than the student members, in me manner prescribed by the Statutes.Provided that, the student members of the Faculty shall be entitled to vote at any such election.