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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Jharkhand - Subsection

Section 13(1)(h) in Sakri Canals Irrigation Rules, 1952

(h)report before the 20th October all cases in which crops have been injured by deficiency or irregularity of supply in the Kharif season;