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[Cites 0, Cited by 0] [Section 724] [Entire Act]

Bengal Presidency - Subsection

Section 724(i) in Police Regulations, Bengal , 1943

(i)The Civil Surgeon, before despatching a lunatic to the asylum for which he is destined, shall furnish a certificate of the actual condition of the patient's health at the time of despatch; and a copy of this certificate shall be given to the escort for exhibition to the police authorities on the road, and to the authorities of the asylum on arrival.