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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 15(2)(e) in The Jammu And Kashmir Commission Of Inquiry Act, 1962

(e)the travelling and other expenses payable to persons summoned by the Commission to give evidence before it or to perform other acts incidental to the enquiry before it.