Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 61 in Banaras Hindu University Act, 1915

61. Membership of students' organisations. - No student shall be compelled to join any students' organisation; nor shall, a student be compelled to pay any fee or subscription for any such organisation unless he is a member thereof.

Annexure[See Statute 25(1)]List of Departments in the Banaras Hindu UniversityFaculty of Arts