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State of Arunachal Pradesh - Section

Section 32 in Arunachal Pradesh University of Studies Act, 2012

32. Condition of Service of Employees.

(1)Every employee shall be appointed under a written contract which shall be kept in the University and a copy of which shall be furnished to the employee concerned;
(2)Disciplinary action against the students/ employees shall be governed by procedure prescribed in the Statutes.