Madhya Pradesh High Court
State Of M.P. vs Ramant Singh on 7 April, 2021
Author: Gurpal Singh Ahluwalia
Bench: Gurpal Singh Ahluwalia
1 CRA-584-2008
The High Court Of Madhya Pradesh
CRA-584-2008
(STATE OF M.P. Vs RAMANT SINGH AND OTHERS)
2
Gwalior, Dated : 07-04-2021
Shri BPS Chauhan, Public Prosecutor for the appellant/State.
Shri R.K. Sharma, Senior Counsel with Shri M.K. Chaudhary, Counsel
for the respondents through video conferencing.
Arguments heard. Reserved for judgment.
(G.S. AHLUWALIA) (RAJEEV KUMAR SHRIVASTAVA) JUDGE JUDGE Abhi ABHISHEK CHATURVEDI 2021.04.07 18:41:20 +05'30'