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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(2)(ii) in The Rajasthan Loans To Small Mining Lessees Rules, 1982

(ii)An affidavit that he was not granted loan under these rules earlier or that the loan granted earlier has been fully repaid with interest and other dues.