Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 2 in Tamil Nadu Entertainments Tax Rules, 1939 2. [ [Substituted by G.O. Ms. No. 3533, Revenue, dated the 23rd September 1958.] They shall apply to the whole of the [State of Tamil Nadu] including the Kanyakumari district and the Shencottah taluk of the Tirunelveli district.]
