Section 33(2)(c) in Tamil Nadu Recognised Private Schools (Regulation) Act, 1973

[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

State of Tamilnadu - Subsection

Section 33(2)(c) in Tamil Nadu Recognised Private Schools (Regulation) Act, 1973

(c)in any corresponding new bank as defined in the Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 (Central Act 5 of 1970) or Post Office Savings Bank; or

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State of Tamilnadu - Subsection

Section 33(2)(c) in Tamil Nadu Recognised Private Schools (Regulation) Act, 1973