Section 10(1)(f) in THE NATIONAL BANK FOR FINANCING INFRASTRUCTURE AND DEVELOPMENT ACT, 2021

[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

(f)has, for any reason, been removed or dismissed from the service of—

(i)the Government; or

(ii)any bank including the Reserve Bank or the State Bank of India; or

(iii)any public financial institution or State financial corporation; or

(iv)any other corporation owned or controlled by the Government.

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