Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Entire Act] State of Kerala - Section Section 51 in Kerala University Act, 1974 51. Definitions. - In this Chapter,-(a)"corporate management" means an educational agency which manages more than one private college;(b)"unitary management" means an educational agency which manages a private college;
