Delhi High Court - Orders
Satyapal Yadav vs Govt. Of Nct Of Delhi & Ors on 2 September, 2022
Author: Satish Chandra Sharma
Bench: Chief Justice, Subramonium Prasad
$~R606
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5566/2014 & CM APPL. 13796/2014
SATYAPAL YADAV ..... Petitioner
Through:
versus
GOVT. OF NCT OF DELHI & ORS ..... Respondents
Through: Mrs. Avnish Ahlawat, Standing
Counsel for GNCTD with Mr. N. K.
Singh, Ms. Laavanya Kaushik and
Ms. Aliza Alam, Advocates.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 02.09.2022
1. The present petition is of the year 2014.
2. Let Court Notices be issued to the Petitioner as well as the Counsel for the Petitioner informing them about the next date of hearing.
3. List on 18.01.2023.
4. It is made clear that no further adjournments shall be granted in the matter.
SATISH CHANDRA SHARMA, CJ SUBRAMONIUM PRASAD, J SEPTEMBER 2, 2022 Rahul Signature Not Verified Digitally Signed By:HARIOM SINGH KIRMOLIYA Signing Date:03.09.2022 15:45:26