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Delhi High Court - Orders

Satyapal Yadav vs Govt. Of Nct Of Delhi & Ors on 2 September, 2022

Author: Satish Chandra Sharma

Bench: Chief Justice, Subramonium Prasad

                             $~R606
                             *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +     W.P.(C) 5566/2014 & CM APPL. 13796/2014
                                   SATYAPAL YADAV                                         ..... Petitioner
                                                       Through:

                                                       versus

                                   GOVT. OF NCT OF DELHI & ORS                          ..... Respondents
                                                       Through:     Mrs. Avnish Ahlawat, Standing
                                                                    Counsel for GNCTD with Mr. N. K.
                                                                    Singh, Ms. Laavanya Kaushik and
                                                                    Ms. Aliza Alam, Advocates.

                                   CORAM:
                                   HON'BLE THE CHIEF JUSTICE
                                   HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
                                                      ORDER

% 02.09.2022

1. The present petition is of the year 2014.

2. Let Court Notices be issued to the Petitioner as well as the Counsel for the Petitioner informing them about the next date of hearing.

3. List on 18.01.2023.

4. It is made clear that no further adjournments shall be granted in the matter.

SATISH CHANDRA SHARMA, CJ SUBRAMONIUM PRASAD, J SEPTEMBER 2, 2022 Rahul Signature Not Verified Digitally Signed By:HARIOM SINGH KIRMOLIYA Signing Date:03.09.2022 15:45:26