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Delhi High Court - Orders

Mrs X vs State (Nct Of Delhi) on 7 February, 2019

Author: Mukta Gupta

Bench: Mukta Gupta

$~25
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      W.P.(CRL) 3606/2017
       MRS X                                             ..... Petitioner
                   Represented by:     Mr. Nikhil Borwankar and Mr. David
                                       Thomas, Advocates.

                          versus

       STATE (NCT OF DELHI)                              ..... Respondent
                Represented by:        Ms. Kamna Vohra, ASC with Insp.
                                       Yashpal, SI Ajay Kumar, PS Rajouri
                                       Garden.

       CORAM:
       HON'BLE MS. JUSTICE MUKTA GUPTA

                          ORDER

% 07.02.2019 A detailed status report has been filed by the DCP concerned. Learned proxy counsel for the petitioner prays for an adjournment. At request, renotify on 2nd May, 2019.

MUKTA GUPTA, J.

FEBRUARY 07, 2019 'yo'