Delhi High Court - Orders
Mrs X vs State (Nct Of Delhi) on 7 February, 2019
Author: Mukta Gupta
Bench: Mukta Gupta
$~25
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 3606/2017
MRS X ..... Petitioner
Represented by: Mr. Nikhil Borwankar and Mr. David
Thomas, Advocates.
versus
STATE (NCT OF DELHI) ..... Respondent
Represented by: Ms. Kamna Vohra, ASC with Insp.
Yashpal, SI Ajay Kumar, PS Rajouri
Garden.
CORAM:
HON'BLE MS. JUSTICE MUKTA GUPTA
ORDER
% 07.02.2019 A detailed status report has been filed by the DCP concerned. Learned proxy counsel for the petitioner prays for an adjournment. At request, renotify on 2nd May, 2019.
MUKTA GUPTA, J.
FEBRUARY 07, 2019 'yo'