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[Cites 0, Cited by 0] [Section 84] [Entire Act]

Union of India - Subsection

Section 84(a) in The Coal Mines Regulations, 2011

(a)In respect of every part of the winding installation, including pulleys or sheaves, cages, chains, distribution plates and detaching hooks, the following particulars shall be recorded in a bound paged book kept for the purpose: -
(i)name of the manufacturer and the year of manufacture;
(ii)specifications and dimensions;
(iii)reference to every certificate supplied with the part;
(iv)date of installation of each part;
(v)any other detail that may be necessary or required by the Regional Inspector; and
(vi)all entries in the book shall be made and signed by the engineer or other competent person, and shall be countersigned and dated by the manager.