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[Cites 0, Cited by 0] [Section 14] [Entire Act]

NCT Delhi - Subsection

Section 14(1) in The Delhi and Ajmer Merwara Land Development Act, 1948

(1)On the completion of any work under the scheme, the Land Development Commissioner shall prepare-
(a)a statement in such form, and containing such particulars, as may be prescribed, and
(b)a map showing the location and other material details of the work.