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[Cites 0, Cited by 0] [Section 47(3)] [Section 47] [Entire Act]

State of West Bengal - Subsection

Section 47(3)(c) in West Bengal Municipal Corporation Act, 2006

(c)any officer of the Corporation either than the Commissioner may. by order, delegate, subject to such conditions as may be specified in the order, any of his powers or functions to any officer subordinate to him.