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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Tamilnadu - Subsection

Section 36(3) in Tamil Nadu Public Trusts (Regulation of Administration of Agricultural Lands) Act, 1961

(3)No member of a tenant farming society shall withdraw his membership during the period specified in the agreement executed by him under sub-section (1) of section 40:Provided that the society may, subject to such conditions as may be prescribed, permit any member to withdraw.