Bombay High Court
Pacl Ltd vs Prateek Kumar And 45 Others on 24 October, 2018
Author: A.K. Menon
Bench: A.K. Menon
sbw
901.arbpl-1070.18.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
ARBITRATION PETITION(L)NO.1070 OF 2018
PACL Ltd. .. Petitioner
Vs.
Prateek Kumar & 45 Ors. .. Respondents
Mr. Akshay Patkar a/w Nimish C. for the petitioner.
Mr. Sujay Kantawala a/w Sanket Shah for respondent no.1.
CORAM : A.K. MENON, J.
DATED : 24TH OCTOBER, 2018. P.C. :
1. The learned counsel for the petitioner seeks leave to withdraw the petition.
2. Petition is allowed to be withdrawn.
(A.K. MENON,J.) 1/1 ::: Uploaded on - 25/10/2018 ::: Downloaded on - 27/10/2018 02:14:23 :::