Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9B] [Entire Act] Union of India - Subsection Section 9B(a) in The Companies (Indian Accounting Standards) Rules, 2015 (a)the total fair value, as of the date of change of status, of the subsidiaries that cease to be consolidated;
