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[Cites 0, Cited by 0] [Section 356W(1)] [Section 356W] [Entire Act]

Union of India - Subsection

Section 356W(1)(c) in The Merchant Shipping Act, 1958

(c)brief sampling of the ship's anti-fouling system that does not affect the integrity, structure, or operation of the anti-fouling system taking into account the procedures as prescribed from time to time; and