Bombay High Court
Hdfc Ergo General Insurance Co. Ltd., ... vs Pandurang Hiraman Patil And Anr on 18 September, 2019
Author: Vibha Kankanwadi
Bench: Vibha Kankanwadi
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
905 FIRST APPEAL NO.1433 OF 2019
WITH CA/11357/2019 IN FA/1433/2019
HDFC ERGO GENERAL INSURANCE CO. LTD., THR ITS BRANCH
MANAGER, AURANGABAD
VERSUS
PANDURANG HIRAMAN PATIL AND ANR
...
Advocate for Appellant : Mr. Chapalgaonkar S. G.
Advocate for Respondent No.1 : Mr. A. D. Pawar.
...
CORAM : SMT.VIBHA KANKANWADI, J.
DATE : 18-09-2019.
PER COURT :
1. Reissue notice to respondent No.2 at the given address, returnable on 14-11-2019.
2. Civil Application 11357 of 2019 is disposed of accordingly.
(SMT. VIBHA KANKANWADI) JUDGE vjg/-.
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