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[Cites 0, Cited by 0] [Section 2(3)] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(3)(s) in United Khasi-Jaintia Hills Autonomous District (Management and Control of Forests) Act, 1958

(s)"Syiemship" means those areas known as "Khasi State" prior to the commencement of the Constitution of India. They are twenty-five in number as shown in Appendix II;