Delhi High Court - Orders
Maharashtra Cable Operators ... vs The State Of Maharashtra & Ors on 15 July, 2022
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~R-39
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10991/2016
MAHARASHTRA CABLE OPERATORS
FOUNDATION & ORS ..... Petitioners
Through: None.
versus
THE STATE OF MAHARASHTRA & ORS ..... Respondents
Through: None.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MR. JUSTICE AMIT MAHAJAN
ORDER
% 15.07.2022
1. None appears for the petitioners.
2. In the interest of justice, the hearing of the petition is deferred but the petition shall remain on board.
VIBHU BAKHRU, J AMIT MAHAJAN, J JULY 15, 2022 RK Signature Not Verified Digitally Signed By:Dushyant Rawal Signing Date:16.07.2022