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Union of India - Section

Section 187 in The Navy (Pay And Allowances) Regulations, 1966

187. Retaining Fee.

- Retaining fee at the following rates shall be allowed to the undermentioned categories of officers, namely :
(1)Short Service Commissioned Officers :-
Foreach year they are placed on the Emergency List on expiry oftheir short service contract Rs.200/- per annum.
(2)Indian Naval Reserve/Indian Naval Volunteer Reserve officers :-
Foreach year of reserve liability. Rs.400/- per annum.
Retaining Fee for Fleet Teservists