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Union of India - Section
Section 187 in The Navy (Pay And Allowances) Regulations, 1966
187. Retaining Fee.
- Retaining fee at the following rates shall be allowed to the undermentioned categories of officers, namely :| (1)Short Service Commissioned Officers :- | |
| Foreach year they are placed on the Emergency List on expiry oftheir short service contract | Rs.200/- per annum. |
| (2)Indian Naval Reserve/Indian Naval Volunteer Reserve officers :- | |
| Foreach year of reserve liability. | Rs.400/- per annum. |