Madhya Pradesh High Court
Vijay Kumar Rakeshiya vs The State Election Commission ... on 1 April, 2023
Author: Maninder S. Bhatti
Bench: Maninder S. Bhatti
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 4001 of 2023 (VIJAY KUMAR RAKESHIYA Vs THE STATE ELECTION COMMISSION NIRVACHAN BHAWAN BHOPAL (MP) AND OTHERS) Dated : 01-04-2023 Shri Premendra Sen - Advocate for the petitioner.
At the request of learned counsel for the petitioner, list the matter after two weeks.
(MANINDER S. BHATTI) JUDGE mn Signature Not Verified Signed by: MANOJ NAIR Signing time: 4/5/2023 10:07:33 AM