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[Cites 0, Cited by 6] [Section 7] [Entire Act]

State of Haryana - Subsection

Section 7(2) in The Haryana Affiliated Colleges (Security of Service) Act, 1979

(2)The penalty of dismissal, removal from service, reduction in rank and withholding of annual increment or increments of pay with cumulative effect shall not be imposed unless the same is approved by the Director.