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State of Rajasthan - Section

Section 20 in Sales Tax New Deferment Scheme For Industries, 1989

20. Such other items for which registration is prohibited or registration is restricted as per the advice of DCSSI, New Delhi or for which DGTD Registration/LOI under the Industries Development and Regulation Act is not granted or those units which are barred by the Director of Industries, Rajasthan from time to time.