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[Cites 0, Cited by 0] [Section 02] [Entire Act]

Union of India - Subsection

Section 02(15) in UGC (Institutions Deemed to be Universities) Regulations, 2019

15.0Distance Education.- Institution Deemed to be Universities may offer courses in the Open, Distance Learning / On Line mode in accordance with the UGC (Open and Distance Learning) Regulations, 2017, and UGC (Online Courses or Programs) Regulations 2018 as amended from time to time.Provided that Institution Deemed to be University, which are already offering programmes of study, with the approval of the Commission, through the Open and Distance Learning mode, shall be permitted to continue such programmes subject to further approval by the Commission.